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Smt.Savtri Devi vs State Of U P Thr.Prin Secy P W D Civil ...
2015 Latest Caselaw 3947 ALL

Citation : 2015 Latest Caselaw 3947 ALL
Judgement Date : 5 November, 2015

Allahabad High Court
Smt.Savtri Devi vs State Of U P Thr.Prin Secy P W D Civil ... on 5 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1938 of 2009
 

 
Petitioner :- Smt.Savtri Devi
 
Respondent :- State Of U P Thr.Prin Secy P W D Civil Sectt.Lko.
 
Counsel for Petitioner :- V K Shukal,Rajeev Kumar Tripathi
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajeev Kumar Tripathi, learned Counsel for the petitioner is reported to be on sanctioned leave.

Case is adjourned.

List again.

Order Date :- 5.11.2015

Arvind

 

 

 
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