Ram Vilas Vishwakarma vs Chairman / M.D. Head Office ...
2015 Latest Caselaw 3945 ALL

Citation : 2015 Latest Caselaw 3945 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Ram Vilas Vishwakarma vs Chairman / M.D. Head Office ... on 5 November, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 52505 of 2015
 

 
Petitioner :- Ram Vilas Vishwakarma
 
Respondent :- Chairman / M.D. Head Office Allahabad Bank And 2 Ors
 
Counsel for Petitioner :- Awadhesh N. Srivastava
 
Counsel for Respondent :- Tarun Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Civil Misc. Correction Application No. 576353 of 2015

Necessary correction in the order have been made by the Court.

The correction application is allowed.

Order Date :- 5.11.2015

Ashish Pd.

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