Anil Kumar Singh vs Pradeep Kumar Dwivedi,District ...
2015 Latest Caselaw 3942 ALL

Citation : 2015 Latest Caselaw 3942 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Anil Kumar Singh vs Pradeep Kumar Dwivedi,District ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 348 of 2014
 

 
Applicant :- Anil Kumar Singh
 
Opposite Party :- Pradeep Kumar Dwivedi,District Basic Education Officer,Fzd.
 
Counsel for Applicant :- Shobh Nath Pandey
 
Counsel for Opposite Party :- Ajai Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the B.S.A. has placed before this Court a copy of the order dated 15.10.2015 whereby while listing the writ petition in the month of November, 2015 counsel for the B.S.A. was permitted to make request for adjournment of the contempt petition on the next date.

In view of the above, list this petition in the month of December, 2015.

Order Date :- 5.11.2015

Arvind

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