Ram Sewak Pandey vs State Of U.P. Through Secretary ...
2015 Latest Caselaw 3938 ALL

Citation : 2015 Latest Caselaw 3938 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Ram Sewak Pandey vs State Of U.P. Through Secretary ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1626 of 1999
 

 
Petitioner :- Ram Sewak Pandey
 
Respondent :- State Of U.P. Through Secretary Education
 
Counsel for Petitioner :- O.P.M.Tripathi
 
Counsel for Respondent :- C.S.C.,Paras Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted three weeks' time to file reply to the applications/objections filed by the opposite party.

List thereafter.

Order Date :- 5.11.2015

Arvind

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