State Of ... vs Baij Nath Sharma And Ors. ...
2015 Latest Caselaw 3936 ALL

Citation : 2015 Latest Caselaw 3936 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

State Of ... vs Baij Nath Sharma And Ors. ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 288 of 2015
 

 
Petitioner :- State Of U.P.Throu.Prin.Secy.Irrigation Deptt.Lko.& Ors.
 
Respondent :- Baij Nath Sharma And Ors. 286(S/S)2015
 
Counsel for Petitioner :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rakesh Kumar Singh has already put in appearance and also filed objection to the application of Condonation of Delay filed by review petitioners, but his name has not been shown in the cause list.

List this case on 20.11.2015.

The name of Sri Rakesh Kumar Singh will shown as counsel for the opposite parties when the case is next listed.

Order Date :- 5.11.2015

Arvind

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