Devendra Kumar Singh & Others vs State Of U.P. & Others
2015 Latest Caselaw 3932 ALL

Citation : 2015 Latest Caselaw 3932 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Devendra Kumar Singh & Others vs State Of U.P. & Others on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5210 of 1996
 

 
Petitioner :- Devendra Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Y.S. Lohit,Ajay Pratap Singh,S.S.L. Srivastava
 
Counsel for Respondent :- C.S.C.,Upendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Y.S.Lohit, learned Counsel for the petitioner, put up tomorrow i.e. 6.11.2015.

Order Date :- 5.11.2015

Arvind

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