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Smt. Ruby vs State Of U.P. Thru Secy. And 3 ...
2015 Latest Caselaw 3931 ALL

Citation : 2015 Latest Caselaw 3931 ALL
Judgement Date : 5 November, 2015

Allahabad High Court
Smt. Ruby vs State Of U.P. Thru Secy. And 3 ... on 5 November, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21841 of 2015
 

 
Petitioner :- Smt. Ruby
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Puneet Kumar Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Criminal Misc. Correction Application No. 360557 of 2015

Petitioner is permitted to make necessary corrections in the prayer clause of the petition today in the Court.

The order has been corrected by the Court accordingly.

The correction application is allowed.

Order Date :- 5.11.2015

Ashish Pd.

 

 

 
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