Citation : 2015 Latest Caselaw 3930 ALL
Judgement Date : 5 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9342 of 2015 Applicant :- Sipahi Lal Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Pheran Dwivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, put up 18.11.2015 as fresh case.
Order Date :- 5.11.2015
A.
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