Ashok Kumar S/O Siyaram Kanaujiya vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 3914 ALL

Citation : 2015 Latest Caselaw 3914 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Ashok Kumar S/O Siyaram Kanaujiya vs State Of U.P. Thru Prin. Secy. ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4930 of 2009
 

 
Petitioner :- Ashok Kumar S/O Siyaram Kanaujiya
 
Respondent :- State Of U.P. Thru Prin. Secy. Krishi & Viparan & Others
 
Counsel for Petitioner :- Umesh Chandra Pandey,Ashish Chaturvedi
 
Counsel for Respondent :- C.S.C.,N.C. Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri N.C.Mehrotra, learned Counsel for the opposite party prays for and is granted some time to prepare the case.

As prayed, list this case on 30.11.2015.

Order Date :- 4.11.2015

Arvind

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