In The Matter Of Late Smt. Kalawati ... vs Unknown
2015 Latest Caselaw 3913 ALL

Citation : 2015 Latest Caselaw 3913 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

In The Matter Of Late Smt. Kalawati ... vs Unknown on 4 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- TESTAMENTARY CASES No. - 25 of 2015
 

 
Petitioner :- In The Matter Of Late Smt. Kalawati And Anr.
 
Counsel for Petitioner :- Narendra Mohan
 

 
Hon'ble Abhinava Upadhya,J.

Sri Narendra Mohan, learned counsel appearing for the petitioner submits that he may be permitted to file an application for change of the newspaper for publication of notice. He prays for and is allowed two weeks' time.

List thereafter.

Order Date :- 4.11.2015

Lbm/-

Download the LatestLaws.com Mobile App