Citation : 2015 Latest Caselaw 3912 ALL
Judgement Date : 4 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5014 of 1998 Petitioner :- Yagya Deo Tripathi Respondent :- State Of U.P.Through Secy. Counsel for Petitioner :- M.S.Rathore,Madan Mohan Pandey,Ram Dheeraj Yadav Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ram Dheeraj Yadav, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 4.11.2015
Arvind
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