Gaya Prasad Mishra [Objection ... vs Appellate Authority U.P.Primary ...
2015 Latest Caselaw 3908 ALL

Citation : 2015 Latest Caselaw 3908 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Gaya Prasad Mishra [Objection ... vs Appellate Authority U.P.Primary ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2174 of 2006
 

 
Petitioner :- Gaya Prasad Mishra [Objection Filed]
 
Respondent :- Appellate Authority U.P.Primary Agriculture Cooperative
 
Counsel for Petitioner :- Anand Prakash Singh,R.M.Dwivedi
 
Counsel for Respondent :- I.P.Singh,Ashutosh Singh,R.P. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anand Prakash Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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