Jaideep Singh vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 3907 ALL

Citation : 2015 Latest Caselaw 3907 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Jaideep Singh vs State Of U.P. Through Prin. Secy. ... on 4 November, 2015

Bench: Amreshwar Pratap Sahi, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE BENCH No. - 1711 of 2015
 

 
Petitioner :- Jaideep Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Planning Deptt. Lko. & Ano
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Attau Rahman Masoodi,J.

This petition prays for issuance of an identity certificate in order to enable the petitioner to obtain a passport which has remained pending in the rigmaroles of bureaucratic obstructions for the past almost two years.

Learned Additional CSC says that oral instructions have been received but he shall obtain complete instructions by tomorrow.

Put up tomorrow, i.e., 05.11.2015 as fresh.

Order Date :- 4.11.2015

mks

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