Sita Ram Singh And 2 Others vs State Of U.P.
2015 Latest Caselaw 3905 ALL

Citation : 2015 Latest Caselaw 3905 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Sita Ram Singh And 2 Others vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3829 of 2015
 

 
Appellant :- Sita Ram Singh And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajmani Yadav,Rajeev Lochan Shukla
 
Counsel for Respondent :- Govt.Advocate,Hemant Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the appellants.

List in the month of February, 2016 with the name of Sri Rajeev Lochan Shukla as counsel for the appellants.

Order Date :- 4.11.2015

Ashish Pd.

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