Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kumari Sarita Jaiswal D/O Guru ... vs District Level Committee Thru ...
2015 Latest Caselaw 3902 ALL

Citation : 2015 Latest Caselaw 3902 ALL
Judgement Date : 4 November, 2015

Allahabad High Court
Kumari Sarita Jaiswal D/O Guru ... vs District Level Committee Thru ... on 4 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4499 of 2009
 

 
Petitioner :- Kumari Sarita Jaiswal D/O Guru Charan Jaiswal
 
Respondent :- District Level Committee Thru Chairman/D.M., Raibareli & Ors
 
Counsel for Petitioner :- Upendra Singh
 
Counsel for Respondent :- P.R. Kanaujia,Alok Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Upendra Singh list this case on 17.11.2015 on priority.

When the case is next listed, the name of Sri Nimendu Srivastava will be shown as Counsel for the B.S.A.RaiBareli.

Order Date :- 4.11.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter