Parasu Ram S/O Sri Buddhu And ... vs State Of U.P.Through The ...
2015 Latest Caselaw 3900 ALL

Citation : 2015 Latest Caselaw 3900 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Parasu Ram S/O Sri Buddhu And ... vs State Of U.P.Through The ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 323 of 2010
 

 
Petitioner :- Parasu Ram S/O Sri Buddhu And Others [Objection Filed]
 
Respondent :- State Of U.P.Through The Secretary Information & Others
 
Counsel for Petitioner :- O.P.Srivastava,Kaushlendra Yadav,V.K.Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri O.P.Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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