Sewa Ram & 4 Ors. [Objection Filed] vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 3899 ALL

Citation : 2015 Latest Caselaw 3899 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Sewa Ram & 4 Ors. [Objection Filed] vs State Of U.P. Thru Prin.Secy. ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8582 of 2006
 

 
Petitioner :- Sewa Ram & 4 Ors. [Objection Filed]
 
Respondent :- State Of U.P. Thru Prin.Secy. Horticulture & Food & 3 Ors.
 
Counsel for Petitioner :- Dr Ravi K Misra
 
Counsel for Respondent :- Append
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List before another Bench.

Order Date :- 4.11.2015

Arvind

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