Teeka Ram vs State Of U.P.
2015 Latest Caselaw 3898 ALL

Citation : 2015 Latest Caselaw 3898 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Teeka Ram vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2800 of 2015
 

 
Appellant :- Teeka Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.D. Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Counsel for the appellant seeks time to file objection to the bail application.

List after two weeks.

Order Date :- 4.11.2015

Ashish Pd.

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