Mahendra Kumar vs State Of U.P.Through ...
2015 Latest Caselaw 3897 ALL

Citation : 2015 Latest Caselaw 3897 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Mahendra Kumar vs State Of U.P.Through ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3357 of 2000
 

 
Petitioner :- Mahendra Kumar
 
Respondent :- State Of U.P.Through Secy.Panchayat Raj Vibhag
 
Counsel for Petitioner :- N.L.Pandey,D Pratap Singh,Gaurav Mehrotra,Mahendra Kumar,Ramesh Kumar Srivastava,Ramesh Pandey,S.N. Tilhari,Satyendra Kumar
 
Counsel for Respondent :- Sanjay Sarin,C.S.C.,Ujjwal Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Ramesh Kumar Srivastava, learned Counsel for the petitioner, case is adjourned.

List this case on 23.11.2015.

In the meantime, learned Standing Counsel shall seek instructions as directed earlier.

Order Date :- 4.11.2015

Arvind

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