Bhagwat Saran [Objection Filed] vs C/M Satyanami Vidyapaeeth Higher ...
2015 Latest Caselaw 3896 ALL

Citation : 2015 Latest Caselaw 3896 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Bhagwat Saran [Objection Filed] vs C/M Satyanami Vidyapaeeth Higher ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6757 of 2004
 

 
Petitioner :- Bhagwat Saran [Objection Filed]
 
Respondent :- C/M Satyanami Vidyapaeeth Higher Seconderty Schools
 
Counsel for Petitioner :- L.K.Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri L.K.Pathak, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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