Udai Pratap S.O Sri Somai vs State Of U.P. Thru. Principal ...
2015 Latest Caselaw 3894 ALL

Citation : 2015 Latest Caselaw 3894 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Udai Pratap S.O Sri Somai vs State Of U.P. Thru. Principal ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 908 of 2010
 

 
Petitioner :- Udai Pratap S.O Sri Somai
 
Respondent :- State Of U.P. Thru. Principal Secy. Revenue And Another
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by learned counsel for the opposite parties that this matter is cognizable by Division Bench.

In view of the above, the Registry is directed to examine and list before the appropriate Court in the next cause list.

Order Date :- 4.11.2015

Arvind

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