V.K.Gupta & 3 Ors. vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 3891 ALL

Citation : 2015 Latest Caselaw 3891 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

V.K.Gupta & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4403 of 2014
 

 
Petitioner :- V.K.Gupta & 3 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Law Lko. & Ors.
 
Counsel for Petitioner :- Angrej Nath Shukla,Amit Srivastava,Vikas Yadav
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Gaurav Mehrotra, learned Counsel for the opposite party prays for and is granted four weeks' further time for filing Counter Affidavit.

Order Date :- 4.11.2015

Arvind

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