Murlidhar Tiwari S/O vs State Of U.P.Through ...
2015 Latest Caselaw 3890 ALL

Citation : 2015 Latest Caselaw 3890 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Murlidhar Tiwari S/O vs State Of U.P.Through ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 282 of 2010
 

 
Petitioner :- Murlidhar Tiwari S/O
 
Respondent :- State Of U.P.Through Prn.Secy.U.P.Cooperative Society & Ors
 
Counsel for Petitioner :- Aditya Mishra,Sanjai Kumar Pandey
 
Counsel for Respondent :- C.S.C.,R.S. Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Sanjay Kumar Pandey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

Download the LatestLaws.com Mobile App