Babu Ram vs State Of U.P.
2015 Latest Caselaw 3889 ALL

Citation : 2015 Latest Caselaw 3889 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Babu Ram vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL DEFECTIVE No. - 483 of 2015
 

 
Appellant :- Babu Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Rahul Mishra A.C.
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Heard learned counsel for the parties.

Cause shown for delay in filing of the present appeal is to the satisfaction of the Court.

Delay is condoned. This application stands allowed. Office to allot regular number to the appeal.

Order Date :- 4.11.2015

Ashish Pd.

Case :- JAIL APPEAL DEFECTIVE No. - 483 of 2015

Appellant :- Babu Ram

Respondent :- State Of U.P.

Counsel for Appellant :- From Jail,Rahul Mishra A.C.

Counsel for Respondent :- A.G.A.

Hon'ble Arun Tandon,J.