Mahendra & Others vs State Of U.P.
2015 Latest Caselaw 3888 ALL

Citation : 2015 Latest Caselaw 3888 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Mahendra & Others vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 8470 of 2007
 

 
Appellant :- Mahendra & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anoop Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the appellants.

List in the month of February, 2016.

Order Date :- 4.11.2015

Ashish Pd.

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