Dhakan Lal vs State Of U.P.
2015 Latest Caselaw 3887 ALL

Citation : 2015 Latest Caselaw 3887 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Dhakan Lal vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1337 of 2010
 

 
Appellant :- Dhakan Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.S. Shukla,Q V Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press the second bail application.

List in the month of February, 2016.

Order Date :- 4.11.2015

Ashish Pd.

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