State Of U.P. vs Smt. Sangita Misra & Ors.
2015 Latest Caselaw 3886 ALL

Citation : 2015 Latest Caselaw 3886 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

State Of U.P. vs Smt. Sangita Misra & Ors. on 4 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 184 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Smt. Sangita Misra & Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court's record within period of four weeks.

List after receipt of the lower court's record.

Order Date :- 4.11.2015

Download the LatestLaws.com Mobile App