Raj Karan @ Manjha vs State Of U.P.
2015 Latest Caselaw 3885 ALL

Citation : 2015 Latest Caselaw 3885 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Raj Karan @ Manjha vs State Of U.P. on 4 November, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40586 of 2015
 

 
Applicant :- Raj Karan @ Manjha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, list after two months.

Order Date :- 4.11.2015

faraz

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