Citation : 2015 Latest Caselaw 3884 ALL
Judgement Date : 4 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9939 of 2015 Applicant :- Banshidhar Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kr. Chaudhary Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted two weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 4.11.2015
A.
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