Citation : 2015 Latest Caselaw 3883 ALL
Judgement Date : 4 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2585 of 1990 Petitioner :- Satish Chandra Bajpai Respondent :- The Hon'Ble A.C.J. High Court Of Judicature At Allahabad & O Counsel for Petitioner :- M.P. Sharma,Ganesh Shanker Bajapi,H.S. Jain,Ramesh Chandra Saxena,S D Singh,S.C.Bajpai Counsel for Respondent :- C.S.C,Gaurav Mehrotra Hon'ble Dr. Devendra Kumar Arora,J.
Sri Gaurav Mehrotra, Advocate has commenced his argument.
No time left.
Put up tomorrow.
Order Date :- 4.11.2015
MH/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!