Smt.Mujassim Ara vs State Of U.P.Through Secy ...
2015 Latest Caselaw 3882 ALL

Citation : 2015 Latest Caselaw 3882 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Smt.Mujassim Ara vs State Of U.P.Through Secy ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5282 of 2003
 

 
Petitioner :- Smt.Mujassim Ara
 
Respondent :- State Of U.P.Through Secy Trainding And Emply And 3 Ors
 
Counsel for Petitioner :- Abdul Mannan,F.A.Osmany
 
Counsel for Respondent :- C.S.C.,Durga Prasad Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that in compliance of the order dated 2.9.2015, learned Standing Counsel filed an affidavit on 21.9.2015, but the same is not on record.

Office is directed to trace out the same and place on record.

List this case on 24.11.2015.

Order Date :- 4.11.2015

Arvind

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