Sushil Kumar Maurya [Objection ... vs District Inspector Of ...
2015 Latest Caselaw 3881 ALL

Citation : 2015 Latest Caselaw 3881 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Sushil Kumar Maurya [Objection ... vs District Inspector Of ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9257 of 2006
 

 
Petitioner :- Sushil Kumar Maurya [Objection Filed]
 
Respondent :- District Inspector Of Schools,Barabanki & 4 Ors.
 
Counsel for Petitioner :- O.P. Srivastava
 
Counsel for Respondent :- C S C,G.C. Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri O.P.Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

Download the LatestLaws.com Mobile App