Hari Kesh Singh vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3880 ALL

Citation : 2015 Latest Caselaw 3880 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Hari Kesh Singh vs State Of U.P.Through Secretary ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2798 of 2006
 

 
Petitioner :- Hari Kesh Singh
 
Respondent :- State Of U.P.Through Secretary Education And 3 Others
 
Counsel for Petitioner :- Ravi Singh,G.D.Singh,Surya Prkash Singh
 
Counsel for Respondent :- C.S.C.,Ajay Pratap Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri G.D.Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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