Smt.Kusuma Pandey vs State Of U P Thr.Secy Dept.Of Bal ...
2015 Latest Caselaw 3879 ALL

Citation : 2015 Latest Caselaw 3879 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Smt.Kusuma Pandey vs State Of U P Thr.Secy Dept.Of Bal ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2398 of 2009
 

 
Petitioner :- Smt.Kusuma Pandey
 
Respondent :- State Of U P Thr.Secy Dept.Of Bal Vikas Sewa Evam Pushthar
 
Counsel for Petitioner :- Sachin Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Sachin Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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