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Jagannath S/O Kataru vs State Of U.P. Thru Secy. Social ...
2015 Latest Caselaw 3878 ALL

Citation : 2015 Latest Caselaw 3878 ALL
Judgement Date : 4 November, 2015

Allahabad High Court
Jagannath S/O Kataru vs State Of U.P. Thru Secy. Social ... on 4 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 392 of 2010
 

 
Petitioner :- Jagannath S/O Kataru
 
Respondent :- State Of U.P. Thru Secy. Social Welfare & Ors.
 
Counsel for Petitioner :- Shailendra Singh Chauhan
 
Counsel for Respondent :- C.S.C.,Neeraj Chaurasiya,R.P. Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Shailendra Singh Chauhan, learned Counsel for the petitioner, case is adjourned.

List immediately after Deepwali Holiday.

Order Date :- 4.11.2015

Arvind

 

 

 
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