Lila And Others vs State Of U.P.
2015 Latest Caselaw 3877 ALL

Citation : 2015 Latest Caselaw 3877 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Lila And Others vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 462 of 2003
 

 
Appellant :- Lila And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.K. Jaiswal
 
Counsel for Respondent :- Govt. Advocate,Pankaj Bharti,Ranvijay Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

List again with the name of Sri Gambhir Singh, Advocate as counsel for the complainant in the next cause list.

Order Date :- 4.11.2015

Ashish Pd.

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