Zulfeqar Ali Khan & Another vs State Of U.P.
2015 Latest Caselaw 3876 ALL

Citation : 2015 Latest Caselaw 3876 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Zulfeqar Ali Khan & Another vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5578 of 2010
 

 
Appellant :- Zulfeqar Ali Khan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sikandar Raza,Razaullah Khan
 
Counsel for Respondent :- Govt. Advocate,Vinay Kr.Dixit
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press the third bail application. The bail application is rejected.

Office is directed to prepare the paper book at the earliest.

List thereafter.

Order Date :- 4.11.2015

Ashish Pd.

Download the LatestLaws.com Mobile App