Rambabu And 4 Others vs State Of U.P. And 4 Others
2015 Latest Caselaw 3872 ALL

Citation : 2015 Latest Caselaw 3872 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Rambabu And 4 Others vs State Of U.P. And 4 Others on 4 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 56764 of 2015
 

 
Petitioner :- Rambabu And 4 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- K. Ajit
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

List in the next cause list.

Interim order granted earlier, is extended till the next date of listing.

Order Date :- 4.11.2015

Lbm/-

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