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Santosh Kumar S/O Shri Govind ... vs State Of U.P.Through ...
2015 Latest Caselaw 3871 ALL

Citation : 2015 Latest Caselaw 3871 ALL
Judgement Date : 4 November, 2015

Allahabad High Court
Santosh Kumar S/O Shri Govind ... vs State Of U.P.Through ... on 4 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4938 of 2009
 

 
Petitioner :- Santosh Kumar S/O Shri Govind Prasad [Obj. Filed]
 
Respondent :- State Of U.P.Through Prn.Secy.Public Works Department & Anor
 
Counsel for Petitioner :- Aditya Narayan,A.N.Pathak
 
Counsel for Respondent :- C.S.C.,Rajesh Chandra Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Aditya Narayan, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

 

 

 
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