Rajendra Prasad Pandey vs State Of U.P.Through Secy ...
2015 Latest Caselaw 3870 ALL

Citation : 2015 Latest Caselaw 3870 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Rajendra Prasad Pandey vs State Of U.P.Through Secy ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5896 of 2004
 

 
Petitioner :- Rajendra Prasad Pandey
 
Respondent :- State Of U.P.Through Secy Secondery Education
 
Counsel for Petitioner :- I.B.Singh,H G S Parihar
 
Counsel for Respondent :- C.S.C.,Dinesh Kumar Mishra,Pankaj Pandey,R.B. Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri H.G.S.Parihar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

Download the LatestLaws.com Mobile App