Vijay Kumar Shukla vs State Of U.P.Through Secy. Basic ...
2015 Latest Caselaw 3869 ALL

Citation : 2015 Latest Caselaw 3869 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Vijay Kumar Shukla vs State Of U.P.Through Secy. Basic ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7507 of 2010
 

 
Petitioner :- Vijay Kumar Shukla
 
Respondent :- State Of U.P.Through Secy. Basic Education Civil Sectt. Lko
 
Counsel for Petitioner :- Shiwa Kant Tiwari,L.J. Maurya,Vijay Kr.Shukla[Inperson]
 
Counsel for Respondent :- C.S.C.,Rajiv Singh Chauhan,Rakesh Kumar Tewari,Shiv Ram Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Vijay Kumar Shukla appearing in person is reported to be ill.

Case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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