Citation : 2015 Latest Caselaw 3868 ALL
Judgement Date : 4 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2618 of 2015 Appellant :- Basanti Respondent :- State Of U.P. Counsel for Appellant :- Upendra Upadhyay Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
On request of learned counsel for the appellant, list after two weeks.
Order Date :- 4.11.2015
Ashish Pd.
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