Ram Bahadur Singh vs D.I.O.S.& Another
2015 Latest Caselaw 3867 ALL

Citation : 2015 Latest Caselaw 3867 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Ram Bahadur Singh vs D.I.O.S.& Another on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1442 of 1996
 

 
Petitioner :- Ram Bahadur Singh
 
Respondent :- D.I.O.S.& Another
 
Counsel for Petitioner :- Dr. G.P.Tripathi,H.G.S. Parihar,Meenakshi Singh,Satish Kumar Tripathi,Shashank Shekhar Parihar
 
Counsel for Respondent :- C.S.C.,D.P. Singh,Nagendra B Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri H.G.S.Parihar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 4.11.2015

Arvind

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