Puran Singh vs State Of U.P.
2015 Latest Caselaw 3864 ALL

Citation : 2015 Latest Caselaw 3864 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Puran Singh vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4697 of 2009
 

 
Appellant :- Puran Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.L. Pandey,A.K.Mishra,Manoj Nigam,Yatindra Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri Manoj Nigam, learned counsel for the appellant.

List in the month of February, 2016.

Order Date :- 4.11.2015

Ashish Pd.

Download the LatestLaws.com Mobile App