Smt Kanchan Sahu vs State Of U.P.Thru ...
2015 Latest Caselaw 3863 ALL

Citation : 2015 Latest Caselaw 3863 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Smt Kanchan Sahu vs State Of U.P.Thru ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4032 of 2006
 

 
Petitioner :- Smt Kanchan Sahu
 
Respondent :- State Of U.P.Thru Princ.Secry.Institutional Finance & 2 Ors
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Ramesh Kumar Srivastava, case is adjourned.

List this case on 23.11.2015.

Order Date :- 4.11.2015

Arvind

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