Rakesh Kumar vs The State Of U.P. Thru Secy. Govt. ...
2015 Latest Caselaw 3862 ALL

Citation : 2015 Latest Caselaw 3862 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Rakesh Kumar vs The State Of U.P. Thru Secy. Govt. ... on 4 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5588 of 2013
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- The State Of U.P. Thru Secy. Govt. Of U.P. Law Deptt. & Ors
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Yogendra Kumar Mishra, learned Counsel for the petitioner list this case on 16.11.2015.

Order Date :- 4.11.2015

Arvind

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