Gaurav Alias Saurabh Alias Bittu vs State Of U.P.
2015 Latest Caselaw 3861 ALL

Citation : 2015 Latest Caselaw 3861 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Gaurav Alias Saurabh Alias Bittu vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2583 of 2015
 

 
Appellant :- Gaurav Alias Saurabh Alias Bittu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Anshul Tiwari,V.P. Srivastava
 
Counsel for Respondent :- Govt.Advocate,Alkesh Singh Chauhan
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Issue notice.

Connect with Criminal Appeal No. 2834 of 2015.

Learned A.G.A. may file objection within four weeks.

List thereafter.

Order Date :- 4.11.2015

Ashish Pd.

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