Vinod Kumar Agarwal vs State Of U.P.Through Principal ...
2015 Latest Caselaw 3849 ALL

Citation : 2015 Latest Caselaw 3849 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Vinod Kumar Agarwal vs State Of U.P.Through Principal ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1033 of 1999
 

 
Petitioner :- Vinod Kumar Agarwal
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- Brijesh Kumar
 
Counsel for Respondent :- Km.Veena Sinha,Chandra Shekhar Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Brijesh Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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