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Chandra Bhan Major & 4 Ors. ( Sapl ... vs Aditya Prakash
2015 Latest Caselaw 3839 ALL

Citation : 2015 Latest Caselaw 3839 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Chandra Bhan Major & 4 Ors. ( Sapl ... vs Aditya Prakash on 3 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- REVIEW PETITION No. - 264 of 2003
 

 
Petitioner :- Chandra Bhan Major & 4 Ors. ( Sapl 224/1986 )
 
Respondent :- Aditya Prakash
 
Counsel for Petitioner :- Mohd. Abid Ali,Om Prakash Pandey,Onkar Nath Tiwari,R.N.Gupta
 
Counsel for Respondent :- R.S. Pandey,R.S.Pandey
 

 
Hon'ble Mahendra Dayal,J.

(C.M. Application No.124226  of 2010)

This is an application for recall of the order dated 06.10.2010 passed by the review petition no.264 of 2003.

No one has appeared on behalf of appellant in the revised list to press this application, hence the application is dismissed for want of prosecution.

Order Date :- 3.11.2015

Amit.

 

 

 
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