Madhuranjan Singh S/O Late ... vs State Of U.P. Thru Prin. Secretary ...
2015 Latest Caselaw 3825 ALL

Citation : 2015 Latest Caselaw 3825 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Madhuranjan Singh S/O Late ... vs State Of U.P. Thru Prin. Secretary ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7770 of 2008
 

 
Petitioner :- Madhuranjan Singh S/O Late Dasrath Singh
 
Respondent :- State Of U.P. Thru Prin. Secretary Home & 3 Ors.
 
Counsel for Petitioner :- I.M. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri I.M.Pandey, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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